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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(4) in The Greater Noida Industrial Development Area Building Regulations, 1992

(4)In addition to the parking space provided, for mercantile (commercial), industrial and storage buildings one such space for loading and unloading activities for each 100 sq. mtrs. of floor area and fraction thereof exceeding the first 200 sq. mtrs. of floor area shall be provided.