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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(f) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(f)The pharmacy college shall submit an undertaking from a pharmaceutical manufacturing unit to provide training for 15 days in manufacture and for 15 days in analysis for the fourth year B. Pharm students of the proposed college. A pharmacy college shall have a minimum ready built area of 15,000 square feet necessary for the first year course of study to accommodate the administrative office, laboratories, class rooms, library, store-rooms, toilets for students and staff (separately for men and women), with proper hygiene, adequate sanitation fatilities, safe drinking water, adequate water supply.