Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(1)(d) in The Calcutta Metropolitan Development Authority Act, 1972 (d)the financing and execution of any project in any plan for the development of the Calcutta Metropolitan area or any part thereof.