Section 2(26)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

(b)a Municipality or a Nagar Panchayat constituted under the Andhra Pradesh Municipalities Act, 1965 (Act no. 6 of 1965); or

Legal Document View