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Chintpurni Medical College And ... vs Union Of India on 5 January, 2021

Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra

     ITEM NO.30                     Court 7 (Video Conferencing)        SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 15197/2020

     (Arising out of impugned final judgment and order dated 09-12-2020
     in WP(C) No. 7918/2019 passed by the High Court of Delhi at New
     Delhi)

     CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR.                  Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ANR.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.130738/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 05-01-2021 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE NAVIN SINHA
                         HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)             Mr. Dhruv Mehta, Sr. Adv.
                                   Mr. S. Udaya Kumar Sagar, Adv.
                                   Ms. Bina Madhavan, Adv.
                                   Ms. Akanksha Mehra, Adv.
                                   M/s. Lawyer S Knit & Co, AOR

     For Respondent(s)
                                   Ms.   Aishwarya Bhati, ASG.
                                   Ms.   Archana Pathak Dave, Adv.
                                   Ms.   Ruchi Kohli, Adv.
                                   Mr.   G. S. Makker, AOR

                                   Mr.   T. Singhdev, Adv.
                                   Mr.   Prateek Bhatia, Adv.
                                   Mr.   Dhawal Mohan, AOR
                                   Mr.   Abhijit Chakravarty, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the matter on 12th January, 2021.

Rejoinder affidavit may be filed in the meanwhile.

                         (NIDHI AHUJA)                      (BEENA JOLLY)
                           AR-cum-PS                      COURT MASTER (NSH)