Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Sikkim - Subsection

Section 124(2) in The Sikkim Police Act, 2008

(2)Every order of suspension passed under this section shall be in writing giving briefly the reasons.