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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)The remuneration payable to such staff shall be such as may be decided by the State Government from time to time.