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[Cites 0, Cited by 0] [Section 376] [Entire Act]

Union of India - Subsection

Section 376(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)Officers placed on the Special List or Retired List and under 50 years of age may be called up for actual service in the Indian Navy in the event of an Emergency provided they are medically fit.