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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(2)(a) in The Multi-State Co-Operative Societies Act, 2002

(a)the form to be used, the particulars to be given and the conditions to be complied with in the making of applications under section 6 for the registration of a multi-State co-operative society and the procedure in the matter of such applications;