Rajasthan High Court - Jodhpur
State Of Rajasthan vs Dr Rajendra Bhati on 3 February, 2023
Bench: Sandeep Mehta, Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 50/2023
State Of Rajasthan
----Appellant
Versus
Dr Rajendra Bhati
----Respondent
For Appellant(s) : Mr. Rajat Arora, associate to Mr. K.S.
Rajpurohit, AAG
For Respondent(s) : -
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE DR. JUSTICE NUPUR BHATI Order 03/02/2023 This appeal is clearly time barred. The Registry is directed to calculate the limitation afresh and thereafter list the matter in the appropriate category.
(NUPUR BHATI),J (SANDEEP MEHTA),J 16-Amit/-
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