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Rajasthan High Court - Jodhpur

State Of Rajasthan vs Dr Rajendra Bhati on 3 February, 2023

Bench: Sandeep Mehta, Nupur Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      D.B. Spl. Appl. Writ No. 50/2023

                                   State Of Rajasthan
                                                                                                      ----Appellant
                                                                       Versus
                                   Dr Rajendra Bhati
                                                                                                    ----Respondent


                                   For Appellant(s)          :     Mr. Rajat Arora, associate to Mr. K.S.
                                                                   Rajpurohit, AAG
                                   For Respondent(s)         :     -



                                                HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE DR. JUSTICE NUPUR BHATI Order 03/02/2023 This appeal is clearly time barred. The Registry is directed to calculate the limitation afresh and thereafter list the matter in the appropriate category.

(NUPUR BHATI),J (SANDEEP MEHTA),J 16-Amit/-

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