Madhya Pradesh High Court
Sourabh Agrawal vs The State Of Madhya Pradesh on 16 September, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22164 of 2022 (SOURABH AGRAWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 16-09-2022 Upon request of learned counsel for the petitioner, list on 27.09.2022.
(ATUL SREEDHARAN) JUDGE a Signature Not Verified Signed by: ASHISH DATTA Signing time: 9/19/2022 4:54:29 PM