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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(3) in The Punjab Minimum Wages Rules, 1950

(3)When a vacancy occurs or is likely to occur in the membership of the Committee, [-] [Omitted by Punjab Government Notification No. 9110/8801-Lab-58/68593, dated 28.8.1958.] or the Board, the Chairman shall submit a report to Government immediately. Government shall then take steps to fill the vacancy.