Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1) in The U.P. Government Servants (Special Provisions Relating to Family Planning) Rules, 1976

(1)"Government servant" means a person serving in connection with the affairs of the State of Uttar Pradesh to whom these rules apply or, as the case may be, the relevant rule applies;