Karnataka High Court
Reliance General Insurance Company ... vs Dadapeer on 2 December, 2011
Author: N.K.Patil
Bench: N.K.Patil
EN THE HIGH COURT 91? KAR.NATAKA gr "
M333 TEES THE: 2% BAY Q?' I:>EcE:v:BER;<é€>.::jV':V.: ' "
:BEZ.FORE: ._ ' "
THE HOKBLE MR..:§sTIé1:E I'§;::§'?§.T:L
?vi.E'I?x¢No. 881f1§j_§}_F 234:2; 'Mas =
Betwérénr V V
Reiianse Genera} §flSufE1I1§j€ {:D:1jI.§a§}">'-_L§i"1';i'£€§, "
Regianai Qffice, §'§G.28., 5"? F300;', L'
Csntenary Buiiéing £&2'£.G,F<;:a«.:§. * }
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By Assistant E\:ia::;:gs:_:{Cia§mS};
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Ageéiviabezxii V:5':ff3?};.VI'S<,.' * % _ _ Since "3"1?ii:I"14{3£";!"$f§1*.;S§:'I"Eis:':€*1"--.§:):§ his Faiher agxfi :f:3;i;:a:°ai«. g:13i1'--*d_ié;;*:
Ghana Paahaé. ._ "
Na,.1§.'?;, 321*? V.C?c:2§<S, Ti§ai»~:naga;', éztzgéagzafgazg §3f:':§;ai_§:€»«-£46 ' 2, V Quiiaézgééaygy?
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" " ,.Re$§9r:&€:n:s "€855. ;S:4§; Qézfiimaiéaiah, §;§Vi}C?;3;f€ far RE: §;."é§{a:':";$§§: Cééaiidra .f:::'§»z0{>ai€ far R2} (\\v) Thfi;kL?¢aTgifima wxs 1?3{u efh@Jg%fi:3gfin$sfih$ jucigzzient and awarci dated: '£3?'/€38/2909 passedHH:{:--*; 'E'v'Ei'.C~.. Na.5282{2QQ8 an Ehé {£16 sf {ha }<IVI Aédi. Judge _2f_r1<':l' _ Bar1ga}+.::I*€§ awarding campéngaiian sf ?2.,14;'3{}O/ i'»;ii:h__' inisresi at 6% gag. f:'Q::r: the dais: sf pe'€i:i@§:_--iii}_f<331'isai.i{:»::_' and is set a,si&€< ihe same. J '?hi$ EVEJKA. Coriiing an {or Hea f§:1§-jiffis ffzjtj éeiivesreé ihs feiiowirzg: __ _v uuaemfifig This appea}. by 1:§'i:e~~I':1s1_i39.'é{ Ci1ui'ffiC{6C}' Végsfiinst {ha jzgdgmeni azifi award dafiééi' in MVC §kx5282!2QQ8 §y_:h¢"X2@ gag: Jufige and RiACT§ Bangaiareg fgibuaai' far short}! and awarég has aWard&::f:.V_Aa with inéeresi 31: §% p.3.., frem the 63:6 ':3¥f"--§%.f4e'£:iL§§'sV£'; ..i.':i;:'§~.. M%%a%§sat§G§:, an acceun: §f the §::":;f:z:fi<_{:SV s§1.;s?:a§f:::::§iV $332' Efifi Ciaimam; in ms mafi "a7:3.i'§i<: a§§{:§;§€;"2.i§' . <3§:*§€;%::::g' the Ensurar ie fi§§$32'fL iha. aaiéra {é3m5§:;Ez::5':%§i:;:2. .if2é;:,h §fi§€§'€S§ wééhin 3. 1:23;}??? ané 2313:" an V _ f€CG§'f3§ ffifés game {:02}: exams: oi' 'i"'a:.a Ase T'v'y€h3:C§€9 in ziisw 0? Viiieach :3f_.E::@:;r2m€:€ ?aii<:§:a " 3:: b'§"i€§, S26 facia C2? iha 52:3? 33%: E V ,,,,.~,,.vw»{ fir 3; ,, ,, WV / 3 The clairzzanf; has fiieé 21 ciaim pstitissn ands: Sefciien 16% Sf 'Nifv'. Act, zhrozzgh his £":3§'i}§'::'£§ gziardian, aacguné £35 £129 iz:j:1§§eg sustained by him in §E'}€ 2:z.:':i2:ie::i$A:'i';v:"§'Vf:'::::j'%;f' ~ géccursesi 32: 24.32008 3:: about msgcr. * Circle? Arasuriagari, 'i'ipiur 'town 'é:i.:i:é-.%_A1T':*:e the side: Qf Rangagmra sf Tata Ace bearing (f'a.;:16 ii:*::.. and negligent manner arfit' him, this to which, he feii V' gzgiviéveus injuries, '$12., Qrégsh swfiilifig of 1613: Emmefiiaisiy, he was Sh§_fi€§ "§;§} 535 after first aid; his was réfsrréd {QTiptzgrq'V5}<;iri,%§§:f§1§:1€%:t, Hespfia} and from '§§'i€E"€ «E18 2_§'."l'i:'1E§iii€é *S'&:~'g5ay Gaséhi Héggiiai, He has {aka}: g;;g..:§::pa::en: {mm 24.352{}G8 :9 25.4.2e:2& :3:3;a:i__é:*g6:':z§"éziépzzéaiiegg <31? Eef: haafi Eiragszg, ii is 331$ "-»f§::"§:§i'. __?~;3;$€ 0%? 'i:F'1€ c§ai:fis::1;£ éhgi E26 $51213 $§€§:%: "if<;:;_s_§§§€:*3.E33:€ amauiit. '$€T3'U's?§E"§S :':1<3ii§§2I,3 s€K;3€:*1$€g mid: .,_MQ_§.--.:§T1€I" §%§'1Qi(§€§"11;§£ €E§"lEiE"§;€§§. Er: visa?' <::f 3:35 éfijzéfififi _§;..
su$f;ai1'1e:§ 'by him, claimant has sazgtained §erma;::§é.fi1>: digability, '1' he PWi2«{}<>€'iGr has statési that s:1f§<3ri::g {mm 1g::€rr:123.:::r53:":tV §§1ysi<:aE d:sa'§:_3,:i=t:;:. t:} the whaie bed}? and he has ai§<> s3§a:'£é§ 1'é:hLéziE §'iE.___ .A suffering from €:0m§1€:e E0ssV0 f «.p_r€hVé1?:Sis3::: 38% loss and csmplefié hand.
amounting £0 39% 1e3S"~,:(: 'i':_$'&--V_iLS from £101: funcéional p0si1:if3.:'1 s of 49"
311$ 52:: f:ing_&:_r§:;, 25% and tetally he iimb aadi ii is per§::a§:§§ntj. he has ffied a claim psiiéian 'bfigrs unéer Sscéisn 166 sf M32', ;%$i5,_§« fii*:L:fe§ig:':" fi$'{{1F8i guayéiam faiherz, Ciaiggéng :f:@':"::§::::SE;':f;i.4e":é._Vggansi 5:25 G'§:%?§}§i," 333$: Ensursr sf E318 §:?fé':::i.§:*:g
5.xf'Ei:é sgzéfi éfiaéiiz Vstiééafi haé $533233 2; 59:' _ E3 '"V.».§::<;ri3§SAeVf:3a;i:§€:n fiafom ihfi '§§§'%:§::;:a1 '§'§*:€ '§:°ib::r:3L 3.§'*{,€§ 2:§g:>--:'3::ia:§§:g fhfi £323} zmfi §?€3<::zm2€:":{a:°y ev§é:":r1(~:£ and ' " ~~::--§;/E255: maieriaé 3:x*afiaVbie 52:3 §§«:;x E2218 aéégaseé ihs: sjéaim petiiian if: gar: and awarded a 314:1: of "
u:'1z:is§ fiifffifffiiii haadsg xaréth int§:*éS:'~:2:f ik';'{zi:2 --w {he Ciate; §f p€ti::'1G::1 iii; iis r€3.Iisa{'£Ve:§.%.A_T 1:9 the kzsurer is dspesié: §hté.£é:':E§3;§€ Casts anal interest a from 0f the award and Liiiéf 0:: recéiafxf of Tata Ace ézehicie, 3.3 ':h€r€e.».is 3. §;;5.f2'd.itiQ:1$ sf the Ensurafice said judgmerzé and awaré, "fi'T;ed '§V {his appeal.
gfifimsei appsaringg for '£116 Ensurér «fer the claimant.
'?. L€éf'fi€i§ §§§;fi§$:§'~fér 83:3 Ensure? submitted that; .-aihe '?':ibii1:aE %1.§S.,<i__::f§r3: in issuing a direciien is 'aha __E;§$¥:2::ts:*.:@n§:1}?"§h€ aaarazé amszmi gm :'ec<32;€:' the same §fc;::ii'--..é§1.€ A."_:}vé':§:%éV2*. Furihér, he Sazéziziiésd téiaéi, 2:336 V . '§ri§éi':1a§=--.V:§%.:3:s%'V' faziisé is C:f}i"1.S§f§£'E" 'éhe €56: that, '$86 goééce .gfé:%.:<jéimfésiigaiiefi Ezad fiiiefi Chargs 32:66': againsé ihe '~__&é*%fV22é:"'éf 313$ sxehécie 3;;/S S sf Q16 53.291 fiat aa hs hafi rm asaiié Big. 3;: {E6 Eifiéfi G? ;:<':{::d§mi 3:25}; "£;h:a'*: éhsi W .V., w$<<».w 5 carzipensaiion awardefi by ths Triburzai is an higher _;s:~;ide and &:s~p:op<>rii0na'{e is the injuries susiaiizeé ap§€:Ha::'?:. Therefare, he gzzbmiéted ihai: * fiudgmsné and award passed by he", susiained and is 1131316 :3 be set A'
8. P6: contra; i€3I'1'1€iC§.q»(3':i';%:,.1'1'}$;€iAf.{JET_.C§3iVi'If;€£Vi;§::'VVif1)E€f~ aha ccntendeé and sz:;§3;>_Grted"'t1:1.é:':j%i~:§gmé'h{*a:1<§ award passed by the Tr:buI1e%:'%'A that the Tribzmai to pay amé ihe vehicie as there was a géfidétiens ef ihs pOHC_'§', in View :3? $1.6 Apex Ceuri in {has C836 sf Kzzstgm Lét;«»,_fas's.,. saiaxiéégd Qthers (20: 1 ACJ 923}; am "3,§s§._ if; .,<::a:s§ AVé§"$awahar Sing}: 'iésg Bela Jaixz 311$ ~:§éi1:;eurVs? i§?'?}, wharsim {he £962: Céfifi has Qsfigis%§:';:%:gé'Ei€§d ihgéz if :i}%;s:%:*€ is 3:3}? fiispuis ffigayding 'i;?:<::':?a§§x:?1i":}* {sf Bféving Licémzse, {he ingursr is €133? Eiaésis " , *:::::isfy ihf: 3;:a:a:r§ azzfi ihéféafisy E"€£€)"J%3Zf" ihs gama ' = Emmi Eéfze fiafzzasf 53f 33:6 aéffeizéézzg afsbiités. '7§'%:er$fe:"s:§, Eras we subrzzitieci that interference by ibis Cjizzuri £3 n0§' '{:--:§i£E«¢'€i far. --
9; Afier careiiii Csiésicisrsztions sf %h€.V_;$:i'b::1:5§$ $;§Q:éé'-« §1&C§€ by isargzed atounsei fer i:}91}:1':«:.'*:11€ p3L:9'§_i~'3$' .:;1 f':§;~ Careful gerusai Gf tbs impzggned aw:3f*t1'V passed by the Tribunal, E é%;;.._ %1£}: fif:d_ éfrer 0:' iilegaiiéy Q1" much :<i;':F§égu1arit§} $53 such cemmiited by f;hA;e_ Tribu.::_2§1_ a:..§.ii'ectien tcs the inszzrfir is §3£fgz a3$;',g;1*3f3."'.21:r_:{}:,1:*:%"w"ithin OHS month from that c§'a._te.;:é1f;<:i fits vizhégsame frcam the Game? of ih€:'V'0ffef:d§r1g a:2d "the same :3 in siréci $Q:3'1§fi8.§1€:€'--Of ihVé"?':§:vsé'i->fiii.4<iQwn by the Apax €Ci$m**{ $121 in Kgrsmm E.';s.fi:§fs..c..:3.?s'fs, Aéiifhersinfi 131$ Eipax C5112": hag :, §h€..§§r§<:;{§%i}s%éViss%;:€d by fine Trihufiai ihai {E13 EI.§V:as.:_3::3T;::*e.é§:~:& {1®:T::;_'1~any has to pay gag' ihsm may f€€:§E!€;Z° E:
§1'€%§}'Z.__ §:§'1§':' Gxzééézér 35 'iffiéiaizfie in view of the pzéiécigéeg Eaié A T{"§(;%';§,f§3 3;3}<'.- :3 {E2366 ézéiigs B63333 9? '$8 Apex Cami'? in iihs ._é3§S'4:~€>§ féaiiggzai Ezigurazzéé $3., Egifiw 'ifgg Swgrafi Siixgig " -»§s3T%p{::"§V€§i $21 Efifié 3%.: E; {SQ}. '§'Ef:€;*€§Te:*& E 21:23 (1%? $33 2% Consriflered Vi€\£7 {hat 31$ direciierz éssusé by file Tribggzzal ':0 {he Ingurer is pay '$36 award airway}: ané I's'3€?€3'\5rf:'£T ?E§' fifgm ihe Gvarzér {sf Ehe: 0fiEnd§1":g; vshiifis is jusi 3,35 §h€1"€§{}1;"€§ iniérfsreiice by éhig Ceurt is :39: ::Z23;(i'1€€§.::'§7£'}§' ."v7§\§i;'s§ 53:26"
aygéiiani has; made <::sui any snéértain {he §€§§€f iscughi iiziizzig . & 10; Further, the ?fi;,14,30G/-
awarcied by {he ..h€adS;V'"W;;:h imgrfigt at 6% p.a., from the rsalisatiasn, is jusi ané :"ea.s;;*'a:ai';';>,5.b :"E?:2 aizgd ibis Cam': is not Qaiieé far. ' ' V ' r::;r}§}§e§:91é, '£136 appeal ffififi by 313 Ensure? is" {sf msriisé Zfhee "E;1S"u_:€r._ gs, fiairéscéeé is éepagif; {he rémaining " V. ¢_ <:@:::§3€n_s.':;%;:@r: 8. f§§«3':..i_?¥3f€«,' 5.311333? eziepesséfgsai 39}; ihe Eéasuresy 52133} be £3:a1}.$m§iié}i':§---€<§i= £1318 ggxrisdiiczissnaé ":*i'm::3aL iésihwéiéz. asctgrfiéagéyfi {$3255