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State Consumer Disputes Redressal Commission

G.M/C.E.O., Represening Nicco Uco ... vs Sri Sukumar Dutta & Another on 8 March, 2011

Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL BHABANI BHAWAN (Gr. Floor), 31, Belvedere Road, Kolkata - 700027   RP No. 92 Of 2010 (Arisen out of Order Dated 22/03/2010 in Case No. 350/09 of District Kolkata-II)   1. G.M/C.E.O, Representing Nicco Uco Alliance Credit Ltd. Nicco House, 2,Hare Street,2nd Floor, P.S. Hare Street, Kolkata - 700 001 2. The Director, Representing Nicco Uco Alliance Credit Ltd. Nicco House, 2,Hare Street,2nd Floor, P.S. Hare Street, Kolkata - 700 001 ...........Appellant(s) Versus 1. Sri Sukumar Dutta Dutta Villa, Thana Makua Road, Lenking Jheel to Borobari, P.O. Danesh Shiekh Lane, Howrah - 711 109 2. Smt. Snigdha Dutta W/o Sri Sukumar Dutta, Dutta Villa, Thana Makua Road, Lenking Jheel to Borobari, P.O. Danesh Shiekh Lane, Howrah - 711 109 ...........Respondent(s)   BEFORE:     HON'BLE MR. JUSTICE PRABIR KUMAR SAMANTA PRESIDENT   HON'BLE MRS. SILPI MAJUMDER Member   HON'BLE MR. SHANKAR COARI Member   For the Petitioner: Mrs. Mousumi Chakraborty, Advocate For the Respondent: Mr. Tapan Kr. Ghoshal., Advocate ORDER     ORDER NO. 6 DT. 8.3.2011   HON'BLE JUSTICE MR. P.K.SAMANTA, PRESIDENT     Revisionist through Ms. Mousumi Chakraborty, Ld. Advocate and the OPs through Mr. Tapan Kr. Ghoshal, authorized representative, are present. 

 

Pursuant to our order dt. 4.2.11 the cost has been paid by the Revisionist to both the Ops.  In presence of the parties the Revisional Application is taken up for final disposal.  The written objection filed by the Ops be kept on record.

 

Considering the Revisional Application on merits and upon hearing the parties to this Revisional Application and further by taking into consideration the order dt. 24.1.11 passed in SC Case No. FA/397/2010 by this State Commission,  we direct the Forum below to keep the complaint case in abeyance pending disposal of the company application, if any, pending before the Hon'ble High Court.

      [HON'BLE MR. JUSTICE PRABIR KUMAR SAMANTA] PRESIDENT   [HON'BLE MRS. SILPI MAJUMDER] Member   [HON'BLE MR. SHANKAR COARI] Member