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[Cites 0, Cited by 1] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(i) in Andhra Pradesh Co-Operative Societies Act, 1964

(i)election and removal of [members of the committee and members] [Substituted by Act No. 22 of 2001, dated 25.4.2001.];