Allahabad High Court
The New India Assurance Co vs Smt. Geeta Vishnoi And Others on 19 November, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 1559 of 2009 Appellant :- The New India Assurance Co Respondent :- Smt. Geeta Vishnoi And Others Counsel for Appellant :- Rahul Sahai Counsel for Respondent :- M.N. Siddiqui Hon'ble Dr. Kaushal Jayendra Thaker,J.
Office has not sent the connected file, namely; First Appeal From Order No. 1401 of 2009.
Copy of memo of appeal be given to Sri Rahul Sahai, Advocate and he may file his Vakalatnama on or before 16.12.2019.
As the record is before this Court, hence, list this matter for final disposal on 16.12.2019.
Order Date :- 19.11.2019/Mukesh