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Calcutta High Court (Appellete Side)

E-Procurement Technologies Limited & ... vs Coal India Limited & Ors on 29 March, 2022

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

29-03-2022
 ct no. 13
  Sl. 6
   sp
                        WPA 34385 of 2014
                    (Through Video Conference)

             e-Procurement Technologies Limited & Anr.
                            -Versus-
                     Coal India Limited & Ors.

             Mr. Sudhakar Prasad,
             Mr. Pradipta Bose
                                         ....for the respondents

The order dated March 29, 2022 has been mentioned for correction.

In the Cause Title of the said order, the expression 'WPA 3485 of 2014' shall stand corrected to read as 'WPA 34385 of 2014'.

Let the order stand corrected accordingly. The other part of the said order shall remain unaltered.

The Department is directed to make necessary corrections.

(Rajasekhar Mantha, J.)