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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(19) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(19)The Council shall before taking any decision on the recommendation of the Recognition Committee under Rule 18 shall issue a show cause notice to the Secretary of the Governing Body of the College concerned or the concerned Officer in case of Government Institution giving reasonable time to reply.