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Karnataka High Court

The Legal Attorneys And Barristers Law ... vs Union Of India on 4 November, 2025

                                             -1-
                                                      NC: 2025:KHC:44227-DB
                                                       WP No. 3155 of 2024


                HC-KAR




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 4TH DAY OF NOVEMBER, 2025

                                          PRESENT
                      THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                            AND
                          THE HON'BLE MR. JUSTICE C.M. POONACHA
                         WRIT PETITION NO. 3155 OF 2024 (GM-RES-PIL)
               BETWEEN:

               1.   THE LEGAL ATTORNEYS AND
                    BARRISTERS LAW FIRM
                    (REPRESENTED THROUGH ITS
                    ASSOCIATE ADVOCATE)
                    (MR MOHAMMED SULTAN, ADVOCATE)
                    AGED 29 YEARS
                    THE LEGAL ATTORNEYS AND BARRISTERS
                    No.7, 2ND FLOOR, THALANHI VILLA
                    WALTON ROAD
                    BENGALURU - 560 001
                                                             ...PETITIONER
Digitally
signed by      (BY SRI SREE NARAIN SHA, ADVOCATE FOR
SRIDEVI S       SRI HUSSAIN MUEEN FAROOQ,ADVOCATE)
Location:
High Court     AND:
of Karnataka

               1.   UNION OF INDIA
                    MINISTRY OF ELECTRONICS AND
                    INFORMATION TECHONOLOGY
                    (GOVERNMENT OF INDIA)
                    ELECTRONICS NIKETAN
                    6,CGO COMPLEX
                    LODHI ROAD, NEW DELHI - 110 003
                    (REP. THROUGH ITS SECRETARY)
                              -2-
                                       NC: 2025:KHC:44227-DB
                                        WP No. 3155 of 2024


 HC-KAR



2.   STATE OF KARNATAKA
     DEPARTMENT OF ELECTRONICS INFORMATION
     TECHNOLOGY BIOTECHNOLOGY AND SCIENCE
     AND TECHNOLOGY, GOVERNMENT OF KARNATAKA
     BMTC - CENTRAL OFFICES BUILDING
     TTMC 'B' BLOCK, 4TH FLOOR
     SHANTHINAGAR, KH ROAD
     BENGALURU - 560 027
     (REP THROUGH ITS SECRETARY)

3.   M/S. META PLATFORMS INC
     FACEBOOK, INSTAGRAM, THREADS
     UNIT 28 AND 29
     THE EXECUTIVE CENTER
     LEVEL 18, DLF CYBER CITY
     BUILDNIG No.5
     TOWER A, PHASE III GURGAON - 122 002
     (REP. THROUGH ITS PRESIDENT)

4.   M/S X TWITTER
     RMZ INFINTIY TOWER 2
     B OLD MADRAS RD
     SADANANDNAGAR
     BENNIGANA HALLI
     BENGALURU KARNATAKA - 560 016
     (REP. BY THROUGH ITS PRESIDENT)

5.   M/S TELEGRAM MESSENGER
     PRIMARY BUSINESS CENTRAL TOWERS
     TOWER A, OFFICE 1003/1004
     DUBAI 501919 AE
     (REP. THROUGH ITS EMBASSY UAE)
     No.259, 1ST C MAIN ROAD
     12TH CROSS, OPP. TO GD NAIDU HALL
     NEAR TO JOSE ALLUKKAS JEWELLERY
     MAHALAKSHMIPURAM
     BANGALORE - 560 086
                            -3-
                                      NC: 2025:KHC:44227-DB
                                       WP No. 3155 of 2024


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6.   M/S LINKEDIN
     7TH FLOOR, TOWER A
     GLOBAL TECHNOLOGY PARK
     DEVARABISANAHALLI RD
     NEXT TO INTEL, ADARSH PALM RETREAT
     BELLANDUR, BENGALURU
     KARNATAKA - 560 103

7.   M/S TUMBLR
     60, 29TH STREET
     No.343, SAN FRANCISCO,
     CA 94110 USA
     (REP. THROUGH ITS EMBASSY)
     UNITED STATES OF AMERICA EMBASSY
     HSWP+MQQ, PANCHSHEEL MARG
     SHANTIPATH, CHANAKYAPURI
     NEW DELHI, DELHI - 110 021

8.   M/S REDDIT
     548, MARKET ST SAN FRANSICO
     USA
     (REP. THROUGH ITS EMBASSY)
     UNITES STATE OF AMERICA EMBASSY
     H5WP +MQQ
     PANCHSHEEL MARG
     SHANTIPATH, CHANAKYAPURI
     NEW DELHI, DELHI - 110 021

9.   M/S ONLYFANS
     85, GREAT PORTLAND STREET
     LONDON UNITED KINGDOM
     (REP. THROUGH ITS EMBASSY)
     BRITISH DEPUTY HIGH COMMISSION
     BENGALURU
     5TH FLOOR, NORTH TOWER
     SAFINA TOWERS, 3
     ALI ASKER RD
     VASANTH NAGAR
                                   -4-
                                             NC: 2025:KHC:44227-DB
                                               WP No. 3155 of 2024


 HC-KAR



     BENGALURU
     KARNATAKA - 560 052

10. M/S BRAZZERS
    11025 WESTLAKE DR. CHARLOTTE
    NORTH CAROLINE 28273, US
    (REP. THROUGH ITS EMBASSY)
    UNITED STATE OF AMERICA EMBASSY
    H5WP+MQQ
    PANCHSHEEL MARG
    SHANTIPATH, CHANAKYAPURI
    NEW DELHI, DELHI - 110 021
                                                   ...RESPONDENTS
(BY SRI. SHANTHI BHUSHAN H., DSGI FOR R-1 &
 SMT. NILOUFER AKBAR, AGA FOR R-2)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT IN
THE NATURE OF MANDAMUS OR ANY OTHER APPROPRIATE
WRIT/DIRECTION/ORDER       TO     THE   GOVERNMENT
RESPONDENT NO.1 AND 2 TO MAKE A BAN OF SUCH AS
ABOVE MENTIONED WEBSITES (ONLY FANS, PORNHUB,
BRAZZERS ETC).
    THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
       and
       HON'BLE MR. JUSTICE C.M. POONACHA
                           ORAL ORDER

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. The petitioner has filed the present petition, inter alia, praying that the respondents be directed to ban certain websites, which have inappropriate content. -5-

NC: 2025:KHC:44227-DB WP No. 3155 of 2024 HC-KAR

2. The petitioner alleges that certain websites and apps are displaying nudity and pornography in violation of their own guidelines and policy.

3. The learned Deputy Solicitor General submits that a similar issue is being considered by the Supreme Court. In any event, he submits that the issues raised are already under examination of the concerned authorities.

4. In view of the above, we do not consider it apposite to entertain the present Public Interest Litigation at this stage. The same is accordingly disposed of.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE Sd/-

(C.M. POONACHA) JUDGE SD, List No.: 1 Sl No.: 9