Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 59 in The Greater Noida Industrial Development Area Building Regulations, 1992 59. Corridor. - The minimum head room under corridor shall be 2.4 mtrs. in residential buildings and it shall not be less than 2.1 mtrs.
