Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Entire Act]

State of Himachal Pradesh - Section

Section 31 in Himachal Pradesh Ex-servicemen Corporation Act, 1979

31. Power of Government to give directions.

- The Corporation shall carry out such directions as may, from time to time, be issued to it by the Government for the efficient administration of this Act.