Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 257(2)] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(2)(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)whether the observer can take the rainfall measurements correctly and enter them properly in the rainfall records;