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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(14)(g) in The M.P. State Veterinary Council Rules, 1993

(g)Each elector shall have the right to vote for as many candidates as there are seats to be filled by the election and the vote shall be non-transferable.