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[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(3)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)the provisions of the [Land Use and Development Control Plan,] [Substituted by Section 6(a)(i) of the West Bengal Town and Country (Planning and Development) (Amendment) Act, 1994 (West Bengal Act 26 of 1994) for development plan.] if it has come into operation; and