Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] Union of India - Subsection Section 74(2) in Bharatiya Sakshya Adhiniyam, 2023 (2)All other documents except the documents referred to in sub-section (1) are private.[Similar to Section 74 from Old IEA-Also Refer][Similar to Section 75 from Old IEA-Also Refer]
