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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(xiii) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(xiii)to accept on behalf of the Vishwavidyalaya trust, bequest, donation and transfer of any movable or immovable property made to it;