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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)[ A copy of the Cinema Operator's Manual published by the Board of Examiners for Cinema Operators constituted by the Government shall be kept in the licensed premises.] [Substituted by G.O. Ms. No. 2822, Home, dated the 7th October 1959.]