Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Haryana - Subsection Section 54(2)(l) in The Haryana Electricity Reform Act, 1997 (l)to regulate the properties, assets and interest in the properties used for or in connection with the electricity industry in the State.