Gauhati High Court
Megha Jain vs Kartik Jain on 13 November, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No. 1/2
GAHC010268682019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 3623/2019
1:MEGHA JAIN
W/O SHRI KARTIK JAIN, D/O SHRI MAHABIR JAIN, R/O 2ND FLOOR, SHIV
KUNJ, AADARSH NAGAR COLONY, OPPOSITE GAUHATI GOUSHALA,
CHATRIBARI, GUWAHATI 781008, DIST. KAMRUP (M), ASSAM.
VERSUS
1:KARTIK JAIN
S/O SHRI SANJEEV JAIN, R/O CHANMARI RAMHLUN ROAD, AIZAWL,
MIZORAM 796007
PERMANENT ADDRESS
C/O SRI SUMERMAL PAHARIA, SURYA NAGAR, GHAZIABAD, UP 201011
Advocate for the Petitioner : MR. V K CHOPRA
Advocate for the Respondent :
Linked Case : Tr.P.(C). 6/2018
1:MEGHA JAIN
D/O SHRI MAHABIR JAIN
RESIDENT OF 2ND FLOOR
SHIV KUNJ AADARSH NAGAR COLONY OPPOSITE GAUHATI GOUSHALA
CHATRIBARI
GUWAHATI 781008 DISTRICT KAMRUP M ASSAM
VERSUS
1:KARTIK JAIN
S/O SHRI SANJEEV JAIN
RESIDENT OF CHANMAREI RAMHLUN ROAD AIZAWL
MIZORAM 796007 PREMANENT ADDRESS HOUSE NO .A/51 C/O SRI
SUMERMAL PAHARIA SURYA NAGAR GHAZIABAD
U.P 201011
Page No. 2/2
Advocate for the Petitioner : MR A K PURKAYASTHA
Advocate for the Respondent : MR. A SARMA
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 13-11-2019 Heard Mr. J. Chopra, learned counsel for the applicant. None appears on call for the Opposite Party. In view of the order passed today in I.A.(Civil) 3623/2019. This transfer petition stands closed on withdrawal.
The interim orders, passed earlier stands withdrawn.
JUDGE Comparing Assistant