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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Rajasthan - Subsection

Section 94(2)(a) in Ajmer Development Authority Act, 2013

(a)all assets, properties, funds and dues which are vested in, or realisable by, the Authority shall vest in, or be realisable by, the State Government ;