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Madhya Pradesh High Court

Dilip Patidar vs The State Of Madhya Pradesh on 9 January, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1254 of 2012 (SIDDHARTH JAIN Vs THE STATE OF MADHYA PRADESH) CRA/02446/2018 Dated : 09-01-2023 Shri Avinash Sirpurkar, learned Senior counsel with Shri Shone Shone Sirpurkar appeared for appellant.

Ms. Sharmila Sharma, counsel for appellant. Shri Akash Sharma, learned G.A. for the State.

List the appeals alongwith connected CRA No.1364/2012 for analogous hearing.



                            (S. A. DHARMADHIKARI)                         (PRAKASH CHANDRA GUPTA)
                                     JUDGE                                         JUDGE

                           amit




Signature Not Verified
Signed by: AMIT KUMAR
Signing time: 1/12/2023
6:11:31 PM