Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 20 in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015 20. Certain officers to act in aid of Competent Authority. - All officers of the police force, home guards, person in-charge of Police station shall act in aid of the orders of Competent Authority.
