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[Cites 0, Cited by 2] [Entire Act]

State of Madhya Pradesh - Section

Section 10 in MoneyLenders Accounts Rules

10.

The statement shall be sent to the debtor within one month of the date or time specified below according to the area in which he resides :
Area Date or time
Diwali Vaishak Badi 30
Nagpur Civil District (for cash accounts) (for grain accounts)
Wardha Civil District do do
Jabbulpore Civil District do do
Hoshangabad Civil District do do
Chhindwara Civil District do do
Nimar Civil District do do
Raipur Civil District do do
East Berar Civil District do do
West Berar Civil District do do