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[Entire Act]
State of Madhya Pradesh - Section
Section 10 in MoneyLenders Accounts Rules
10.
The statement shall be sent to the debtor within one month of the date or time specified below according to the area in which he resides :| Area | Date or time | |
| Diwali | Vaishak Badi 30 | |
| Nagpur Civil District | (for cash accounts) | (for grain accounts) |
| Wardha Civil District | do | do |
| Jabbulpore Civil District | do | do |
| Hoshangabad Civil District | do | do |
| Chhindwara Civil District | do | do |
| Nimar Civil District | do | do |
| Raipur Civil District | do | do |
| East Berar Civil District | do | do |
| West Berar Civil District | do | do |