Supreme Court - Daily Orders
Mihir Kumar Jha vs The Bhupendra Narayan Mandal ... on 23 February, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.1 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 1345/2016
(Arising out of impugned final judgment and order dated 07/01/2015
in LPA No. 904/2014 in CWJC No. 21660/2013 passed by the High Court
of Patna)
MIHIR KUMAR JHA Petitioner(s)
VERSUS
THE BHUPENDRA NARAYAN MANDAL UNIVERSITY,
THROUGH ITS REGISTRAR & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 23/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mrs. Nanita Sharma, AOR
Mr. Vivek Sharma, Adv.
Mr. Prafulla Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.02.23 17:08:57 IST Reason: