Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

Mihir Kumar Jha vs The Bhupendra Narayan Mandal ... on 23 February, 2016

Bench: Madan B. Lokur, N.V. Ramana

     ITEM NO.1                              COURT NO.8            SECTION XVI

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)......CC 1345/2016

     (Arising out of impugned final judgment and order dated 07/01/2015
     in LPA No. 904/2014 in CWJC No. 21660/2013 passed by the High Court
     of Patna)

     MIHIR KUMAR JHA                                               Petitioner(s)

                                                    VERSUS

     THE BHUPENDRA NARAYAN MANDAL UNIVERSITY,
     THROUGH ITS REGISTRAR & ORS.                                  Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 23/02/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)
                                    Mrs. Nanita Sharma, AOR
                                    Mr. Vivek Sharma, Adv.
                                    Mr. Prafulla Kumar, Adv.


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.02.23 17:08:57 IST Reason: