Section 4(3)(b) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(b)shall indicate the period of validity in the certificate, in cases where there is any chance of variation, over time, in the degree of disability.

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