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Union of India - Section

Section 19D in Patent Rules, 2003

19D. Transmittal of the International Search Report and written opinion.

- The Searching Authority shall transmit one copy of the International Search Report or of the declaration referred to in Article 17(2)(a) of the Treaty, and one copy of the written opinion established under Rule 43 bis.1 of the regulations under the Treaty, to the International Bureau and one copy to the applicant, on the same day.