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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in Goalpara Tenancy Act, 1929

(2)When this Act or any portion thereof is extended to the area referred to in Clause (i) of sub-Section (2) of Section 1, so much of any Act or Regulation in force therein as is inconsistent with this Act or portion thereof as extended, as the case may be, shall be thereby repealed.