Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3E)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3E)(b) in The Essential Commodities Act, 1955

(b)"recognised dealer" means a person carrying on the business of purchasing, selling or distributing sugar;