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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(b) in The Companies (Amendment) Act, 2000

(b)after sub- section (10), the following sub- section shall be inserted, namely:-" (11) Nothing contained in this section, except sub- section (2A), shall apply on and after the commencement of the Companies (Amendment) Act, 2000 .".