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[Cites 0, Cited by 0] [Section 386(6)] [Section 386] [Entire Act]

State of Maharashtra - Subsection

Section 386(6)(c) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(c)If, owing to the existence of such fractional parts, the number of papers to be transferred is less than the surplus, so many of these fractional parts taken in the order of their magnitude, beginning with the largest, as are necessary to make the total number of papers to be transferred equal to the surplus shall be reckoned as of the value of unity, and remaining fractional parts shall be ignored.