Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Maharashtra - Subsection Section 57(1) in Poona University Act, 1974 (1)The selection and appointment of Teachers of the University, other than those recognised by the University, for imparting ˜instruction on its behalf shall be in accordance with this and, the next succeeding section.
