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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(vi) in The Kadi Sarva Vishwavidyalaya Act, 2007

(vi)to provide for arrangement for national and global participation in the field of higher and professional education including technical education, science and technology, dental, medical, physiotherapy, paramedical, pharmacy, commerce, education, management, computers and its allied fields of humanities and social concerns; and