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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)The two social workers, of whom at least one shall be a woman, shall be appointed by the State Government from a panel of names on the recommendation of the Selection Committee set up under Rule 89 of these Rules;