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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(c) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960

(c)[Journey by Rail. - A member who performs the journey by rail shall be entitled to draw the railway fare of one and one-half of the 1st class or actual fare of the 1st class air conditioned railway coach.] [Substituted vide Act XIII of 1980 w.e.f. 1-4-1980.]