Section 69 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
69. Application, to negotiable instruments.
- The provision of rule 57 to 63 (both inclusive) shall, so far as may be, apply in relation to negotiable instruments attached under rule 68 as they apply in relation to debts.
