Madhya Pradesh High Court
Mohammad Idris vs Registrar General,M.P.High Court & ... on 13 July, 2017
WP-6971-2000 (MOHAMMAD IDRIS Vs REGISTRAR GENERAL,M.P.HIGH COURT & ORS.) 1 3-07-2
0 1 7 It is pointed out that this petition is filed against the High Court.
Registry may verify and list before appropriate Bench. (SUJOY PAUL) JUDGE Biswal