Section 74(1)(c) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

(c)commit such property to the possession, custody or management of the receiver; and

Legal Document View