Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 39 in M.P. Minor Mineral Rules, 1996 39. Maintenance of Register of Trade Quarry. - The register of quarries allotted by auction shall be maintained in form XXII by the [Collector/Additional Collector (Senior I.A.S. Scale).] [Substituted by Notification No. 19-29-2004-XII-1, dated 13-1-2005.]
