Rajasthan High Court - Jaipur
Union Of India vs Ex-Const/Dvr Mukesh Kumar Raigar Son Of ... on 20 October, 2021
Bench: Prakash Gupta, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal (Writ) No. 637/2021
In
S.B. Civil Writ Petition No. 17475/2018
Union Of India and Ors.
----Appellants
Versus
Ex-Const/dvr Mukesh Kumar Raigar Son Of Ram Swaroop Raigar
----Respondent
For Appellant(s) : Mr. R.D. Rastogi, Additional Solicitor General for Union of India through VC with Mr. Ashish Kumar, Advocate For Respondent(s) : Mr. O.P. Mishra, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 20/10/2021 Learned counsel for the respondent seeks time to file counter to the grounds taken in the appeal.
List on 16.11.2021, as prayed.
(VINOD KUMAR BHARWANI),J (PRAKASH GUPTA),J Mohit /42 (Downloaded on 23/10/2021 at 10:39:45 PM) Powered by TCPDF (www.tcpdf.org)